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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2)(j) in The U.P. Harcourt Butler Technical University Act, 2016

(j)the conditions and mode of appointment and the duties of examining bodies, examiners, moderators, invigilators and tabulators;