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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Requisitioning of Motor Vehicles Act, 1970

(e)the expression "person interested" in relation to any motor vehicle, includes all persons claims entitled to claim, an interest in the compensation payable on account of the requisitioning of that motor vehicle under this Act.