Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(1) in The Orissa Advocates' Welfare Fund Act, 1987 (1)With effect from the date, of establishment of the Committee under Sub-section (1) of Section 4 there shall be constituted a Fund called the Advocate's Welfare Fund.
