Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 25 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

25. Power to remove difficulties.

- The State Government may by general or special order make supplementary provisions in respect of matters for which no provision exist or insufficient provision exists into his order, or may make such other provisions as it thinks fit for the purposes of removing any difficulty.