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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(f) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(f)"Dependent" means widow of the deceased and husband in case of female persons, dependent son, unmarried daughter and parents; in case of deceased unmarried persons, father and mother jointly;