Section 34(2)(b) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

(b)a person residing in the circle, who has become wholly disabled by enemy action while in active service in the Armed Forces of the Union;

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