Allahabad High Court
Panna Lal vs Sri Ankit Kumar Agarwal, Dm And 2 Others on 17 May, 2023
Author: Rohit Ranjan Agarwal
Bench: Rohit Ranjan Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:107433 Court No. - 7 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3851 of 2023 Applicant :- Panna Lal Opposite Party :- Sri Ankit Kumar Agarwal, Dm And 2 Others Counsel for Applicant :- Anoop Kumar Mishra Hon'ble Rohit Ranjan Agarwal,J.
From the perusal of the order passed by the writ Court dated 16.09.2021 in Public Interest Litigation (PIL) No.1468 of 2021, no case for contempt is made out.
From the perusal of the array of parties, it seems that there is a personal dispute between the applicant and opposite party no.3.
Contempt application is misconceived and is dismissed.
Order Date :- 17.5.2023 SK Goswami