Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act] State of Goa - Subsection Section 97(2)(g) in The Goa, Daman and Diu Irrigation Act, 1973 (g)the date or payment of the rate of interest on and the period which the instalments of betterment charges shall be paid under section 47;