Delhi High Court - Orders
Shiromani Gurdwara Prabandhak ... vs Union Of India on 5 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1272/2013
SHIROMANI GURDWARA PRABANDHAK COMMITTEE
(SGPC) ..... Plaintiff
Through: Mr. A.P.S. Ahluwalia, Senior
Advocate with Mr. Mohit Bangwal,
Advocate.
versus
UNION OF INDIA ..... Defendant
Through: Mr. Anurag Ahluwalia, Central
Government Standing Counsel for UOI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 05.09.2023 At request of learned Senior Counsel for the Plaintiff and learned Central Government Standing Counsel for the Defendant, list on 29.01.2024.
JYOTI SINGH, J SEPTEMBER 05, 2023/shivam This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:45:28