Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Shiromani Gurdwara Prabandhak ... vs Union Of India on 5 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~14
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CS(OS) 1272/2013
                                            SHIROMANI GURDWARA PRABANDHAK COMMITTEE
                                            (SGPC)                                ..... Plaintiff
                                                         Through: Mr. A.P.S. Ahluwalia, Senior
                                                         Advocate with Mr. Mohit Bangwal,
                                                         Advocate.

                                                                                 versus

                                            UNION OF INDIA                      ..... Defendant
                                                          Through: Mr. Anurag Ahluwalia, Central
                                                          Government Standing Counsel for UOI.

                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER

% 05.09.2023 At request of learned Senior Counsel for the Plaintiff and learned Central Government Standing Counsel for the Defendant, list on 29.01.2024.

JYOTI SINGH, J SEPTEMBER 05, 2023/shivam This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:45:28