Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Assam - Subsection Section 44(6) in Civil Suit Rules (Assam) (6)so much of the documentary evidence as is relevant to the case, and is available on behalf of Government.So many of the papers forwarded under Rule 37 as are not included in the above list should also be re-submitted.
