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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7) in Fees Payable For The Services Of Electrical Inspectors Or Any Officer Appointed To Assist The Electrical Inspectors

(7)Fees of the services of the Electrical Inspector or any officer appointed to assist the Electrical Inspector not specifically provided for in the said Scales 'A to `P' shall be levied and collected as provided in Scale 'Q' of this Schedule.