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State of Bihar - Section

Section 10 in Bihar Unorganized Workers Social Security Rules, 2015

10. Disposal of business.

- Every matter which the Board is required to take into consideration shall be considered at the direction of chairperson in any meeting of board by sending the necessary papers to and decision shall be taken on that basis:Provided that where there is no opinion of majority on a matter, and the members of the Board are equally divided, The chairpersons vote shall have a second or a deciding vote.