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State of Haryana - Section

Section 1 in Haryana State Industrial Security Force Act, 2003

1. Short title, extent and commencement.

(1)This Act may be called the Haryana State Industrial Security Force Act, 2003.
(2)It extends to the whole of the State of Haryana.
(3)It shall come into force on such date as the State Government may, by notification, appoint.