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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in Chhattisgarh Public Distribution System (Control) Order, 2004

(2)The Food Security Fund will be managed by a body chaired by the Secretary, Department of Food, Civil supplies and Consumer Protection, Government of Chhattisgarh.