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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(2)The Superintendent shall, before effecting such transfer, satisfy himself that the inmate to be transferred is in a fit state of health to undergo the transfer.