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Supreme Court - Daily Orders

Manish Pravinbhai Kiri vs The State Of Gujarat on 15 September, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

     ITEM NO.16                              COURT NO.2                 SECTION II-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 27541/2017

     Petition for Special Leave to Appeal (Crl)No.__________of 2017

     (Arising out of impugned final judgment and order dated 29-03-2017
     in CRLMA No. 17681/2015 passed by the High Court Of Gujarat At
     Ahmedabad)

     MANISH PRAVINBHAI KIRI                                              Petitioner(s)

                                                    VERSUS

     THE STATE OF GUJARAT & ANR.                                         Respondent(s)

     (IA No.86496/2017-CONDONATION OF DELAY IN FILING and
      IA No.86497/2017-EXEMPTION FROM FILING O.T.)


     Date : 15-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)                 Mr. Shiv Mangal Sharma,Adv.
                                       Mr. Puneet Parihar,Adv.
                                       M/s Aura & Co., AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. Pending application(s), if any, stand disposed of. (OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by DEEPAK MANSUKHANI Date: 2017.09.18 14:55:29 IST Reason: