Supreme Court - Daily Orders
Manish Pravinbhai Kiri vs The State Of Gujarat on 15 September, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.16 COURT NO.2 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 27541/2017
Petition for Special Leave to Appeal (Crl)No.__________of 2017
(Arising out of impugned final judgment and order dated 29-03-2017
in CRLMA No. 17681/2015 passed by the High Court Of Gujarat At
Ahmedabad)
MANISH PRAVINBHAI KIRI Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ANR. Respondent(s)
(IA No.86496/2017-CONDONATION OF DELAY IN FILING and
IA No.86497/2017-EXEMPTION FROM FILING O.T.)
Date : 15-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Shiv Mangal Sharma,Adv.
Mr. Puneet Parihar,Adv.
M/s Aura & Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending application(s), if any, stand disposed of. (OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by DEEPAK MANSUKHANI Date: 2017.09.18 14:55:29 IST Reason: