Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 56] [Section 64(3)] [Section 64] [Entire Act] Union of India - Subsection Section 64(3)(a) in The Electricity Act, 2003 (a)issue a tariff order accepting the application with such modifications or such conditions as may be specified in that order;