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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(b) in The Presidency Small Cause Courts Act, 1882

(b)[ suits concerning any act done by or by order of the Central Government [* * * * * * * *] [[Clause (b) substituted by the Government of India (Adaptation of Indian Laws) Order, 1937, which was earlier as under :-