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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(2)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)have the person's name and electoral roll number as mentioned in the certificate entered at the end of the marked copy of the electoral roll; and