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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(2)(c) in Jharkhand Advocates' Welfare Fund Act, 2012

(c)any voluntary donation or contribution made to the Fund by the Bar Council of India, any Bar Association or Advocates Association of the State or other association or institution, or any advocate or other person;