Delhi High Court - Orders
Union Of India vs Bharat Biotech International Ltd on 24 February, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 399/2019 & IA No.13333/2019 (stay)
UNION OF INDIA ..... Petitioner
Through: Ms. Pinky Anand, ASG with
Mr.Bhagwan Swarup Shukla, Mr.
Rajesh Ranjan, Mr. Joel, Mr. Hemant
Arya, Ms. Kirti Dua, Mr. Sumit
Teterwal, Ms.Rinky, Mr.Sharvan
Kumar & Mr.Gokul Sharma, Advs.
versus
BHARAT BIOTECH INTERNATIONAL LTD. .... Respondent
Through: Mr.Sandeep Sethi, Sr. Adv. with
Mr.Vipin Nair, Mr.P.B. Suresh,
Mr.Karthik Jayashankar, Mr.Sughosh
Subramanyam Neergundh, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 24.02.2020 I.A. 13334/2019 (delay of 50 days in re-filing) Arguments heard. Order reserved.
REKHA PALLI, J. FEBRUARY 24, 2020 'sdp' Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:26.02.2020 16:12:11