Gujarat High Court
Natvarlal vs Patel on 30 September, 2008
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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SCA/12129/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 12129 of 2008
=========================================================
NATVARLAL
VISABHAI PATEL THROUGH POWER OF ATTORNEY & 2 - Petitioner(s)
Versus
PATEL
RAMCHANDRA GOVINDBHAI & 2 - Respondent(s)
=========================================================
Appearance
:
MR
JC VYAS for
Petitioner(s) : 1
- 3.
MR
DIPAK R DAVE for
Respondent(s) : 1
- 3,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
Date
: 30/09/2008
ORAL
ORDER
Notice returnable on 24.10.2008. Mr Dipak Dave waives service of notice on behalf of the respondents.
(AKIL KURESHI, J.) mrpandya* Top