Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(4)(e) in Himachal Pradesh Co-Operative Societies Rules, 1971

(e)to prepare, and submit all statements and returns, required by the Registrar in such form as he may direct ;