Section 97 in The Punjab State Election Commission Act, 1994
97. Report of withdrawal by the Tribunal to the Election Commission.
- When an application for withdrawal is allowed by the Election Tribunal and no person has been substituted as petitioner under clause (c) of sub-section (3) of Section 96 in place of the party withdrawing, the Election Tribunal shall report the fact to the Election Commission and thereupon the Election Commission shall publish the report in the Official Gazette.
