Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Uttar Pradesh - Subsection

Section 121(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)the total amount of tax imposed on any person shall not exceed such maximum, if any, as may be prescribed by rule.