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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)When a warrant is directed to more officers or persons than one, it may be executed by all, or by any one or more of them.[Similar to Section 72 from Old CrPC-Also Refer]