Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 514] [Entire Act] State of Rajasthan - Subsection Section 514(4) in Rules of the High Court of Judicature for Rajasthan, 1952 (4)The paper book shall, unless otherwise ordered, be a typewritten one and such number of copies thereof shall be prepared as the Registrar may direct.
