Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 70 in The Navy (Pension) Regulations, 1964 70. Officer cadets and midshipmen. - A sailor shall continue to be entitled to pensionary benefits as a sailor while he is an officer cadet or a midshipman.
