Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(1)(c) in Bihar Shops & Establishments Act, 1953 (c)take on the spot or otherwise the statement of any person which he may consider necessary for carrying out the purposes of this Act :