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[Cites 0, Cited by 1] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(2) in The Delhi Development Authority Act, 1957

(2)If in, or in connection with, the exercise of its powers and discharge of its functions by the Authority under this Act, any dispute arises between the Authority and the Central Government, the decision of the Central Government on such dispute shall be final.