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[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(2)(z) in The Electricity Act, 2003

(z)the powers and duties of the Secretary of the Central Commission under sub-section (1) of section 91;
(za)the terms and conditions of service of the Secretary, officers and other employees of Central Commission under sub-section (3) of section 91;
(zb)the rules of procedure for transaction of business under sub-section (1) of section 92;
(zc)minimum information to be maintained by a licensee or the generating company and the manner of such information to be maintained under sub-section (8) of section 128;
(zd)the manner of service and publication of notice under section 130;
(ze)any other matter which is to be, or may be, specified by regulations.