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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(b) in The Kalakshetra Foundation Act, 1993

(b)not more than twelve Members to be nominated by the Central Government from amongst persons who-
(i)have rendered valuable service to Kalakshetra;
(ii)have been connected with, or have knowledge of art, culture, folk arts and crafts;
(iii)are eminent artistes; and
(iv)are patrons of art and culture ;