Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Madhya Pradesh - Subsection Section 70(f) in The M.P. Motor Vehicles Rules, 1994 (f)[ that a person makes an application for plying vehicle for ladies only on city routes; [Inserted by Notification No. F. 8-7-98-VIII, dated 6-1-1999.]
