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[Cites 0, Cited by 7] [Entire Act]

NCT Delhi - Section

Section 192 in The Delhi Land Reforms Rules, 1954

192. Proposals to be submitted to Deputy Commissioner.

- The Gaon Panchayat or the Consolidation Officer shall submit the consolidation proposals in triplicate to the Deputy Commissioner, accompanied by the valuation Khasra and two copies of the map, one showing the co-operative farm as it stood before the consolidation and the other showing the position according to consolidation proposals.