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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(2)(f) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(f)the manner and purposes for which a person may be associated under sub-section (1) of section 12;