Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] NCT Delhi - Section Section 506 in The Delhi Municipal Corporation Act, 1957 506. Amendment of Act 43 of 1950. [Rep. by the Repealing and Amending Act, 1960, section 2 and Sch. I.]
