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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(4)Separate reservation-wise list of eligible persons shall be prepared by the Allotting Authority in Form XI and shall be placed before the Advisory Committee at such meeting.