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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in THE PRISONS (UTTAR PRADESH AMENDMENT) ACT, 2020

(c)in clause (7) for the words "to Deputy Inspector General of Prisons, includes such Deputy Inspector General" the words "to the Additional Inspector General of Prisons and the Deputy Inspector General of Prisons, includes such Additional Inspector General of Prisons and Deputy Inspector General of Prisons" shall be substituted;