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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(19)(iii) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(iii)In case of same seniority7, the Chairperson should be the Member of Parliament in whose Parliamentary Constituency the largest geographical area of the district falls.