Section 67(2)(c) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(c) in Motor Vehicles Act, 1939

(c)require a passenger to declare, if so requested by the driver or conductor, the journey he intends to take or has taken in the vehicle and to pay the fare for the whole of such journey and to accept any ticket provided therefor;

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Union of India - Subsection

Section 67(2)(c) in Motor Vehicles Act, 1939