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State of Madhya Pradesh - Section

Section 91 in The M.P. Municipal Accounts Rules, 1971

91.

Cheques may be cashed at any time within three months after the date of issue. If the currency of cheque should expire owing to its not being presented at the treasury within the period specified above, it may be received back by the drawer who shall then cancel it and issue a new cheque in lieu of it.Cancellation of Cheques