Rajasthan High Court - Jodhpur
Firm Chunni Lal Prem Prakash vs Firm Bhikham Chand Brij Lal on 25 November, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7638/2008
Firm Chunni Lal Prem Prakash
----Petitioner
Versus
Firm Bhikham Chand Brij Lal
----Respondent
For Petitioner(s) : Mr. Mukesh Purohit for
Mr. C.S. Kotwani
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 25/11/2021 Let the necessary steps be taken within a period of one week from today failing which the petition shall stand dismissed automatically without further reference to the Court.
(DR.PUSHPENDRA SINGH BHATI),J.
17-Zeeshan (Downloaded on 26/11/2021 at 08:58:28 PM) Powered by TCPDF (www.tcpdf.org)