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[Cites 0, Cited by 0] [Section 445] [Entire Act]

State of Jharkhand - Subsection

Section 445(c) in Civil Court Rules of the High Court of Judicature at Patna

(c)In columns 4 and 7 "and another" or "and others", as the case may be, should be added after the first name where there are more plaintiffs or defendants than one. [H.C. memo, no 2697-2709, dated 20th February, 1963]