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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(3)(i) in Bombay Primary Education Act, 1947

(i)in sub-section (1), for the words "on the date of the coming into force of this Act" the words "on such date as the State Government may, by notification, in the Official Gazette, specify" shall be substituted;