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Union of India - Section

Section 139B in The Drugs and Cosmetics Rules, 1945

139B. [ Form of loan license to manufacture cosmetics for sale [or for distribution] [Added by G.S.R. 444, dated 31.3.1973 (w.e.f. 28.4.1973).][. [Added by G.S.R. 444, dated 31.3.1973 (w.e.f. 28.4.1973).]

- A loan license to manufacture cosmetics for sale [or for distribution] [against application in Form 31-A shall be granted in Form 32-A.] [Added by G.S.R. 444, dated 31.3.1973 (w.e.f. 28.4.1973).]