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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(b) in The Assam State Electricity Board Engineering Service Regulations, 1973

(b)25% of the permanent vacancies in the Board which are filled up by direct recruitment will be reserved for Graduate Engineers commissioned in the Armed Forces on a temporary basis and released later on; provided such candidates are available in each year of recruitment; otherwise the reserved quota for that year will lapse.