Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(3) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 (3)[ The Authority may have and use such official seal as may be prescribed.] [Sub-section (3) was inserted by Gujarat 12 of 1966, section 3.]
