Section 43(1)(a) in THE MAJOR PORT AUTHORITIES ACT, 2021

[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

(a)the salaries, fees, allowances, pensions, gratuities, compassionate allowances or other monies due to—

(i)the Members of the Board except Members appointed under clauses (d), (e) and (f) of sub-section (1) of section 3;

(ii)the serving and retired employees of the Board; and

(iii)the surviving relatives, if any, of such employees;

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