Himachal Pradesh High Court
Rajan Gupta & Ors. vs . Sudhir Singh & Ors. A/W Connected ... on 1 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajan Gupta & ors. Vs. Sudhir Singh & Ors. a/w connected matter .
RSA No.363 of 2022 a/w RSA No.364 of 2022 01.06.2023 Present: Mr. Karun Negi, Advocate, for the appellant(s) in both the appeals.
Mr. Vipin Pandit, Advocate, for the respondents in both the appeals.
CMP No.17350 of 2022 in RSA No.363 of 2022 Learned counsel for the respondents stated that reply was filed in the Registry, however, it has been received back as the same was under objections and he undertakes that objections will be removed within one week.
Registry is directed to place the same on record after the objections are removed.
List after two weeks.
CMP No.4039 of 2023 in RSA No.363 of 2022 Learned counsel for the respondents prays for and is granted two weeks' time to file reply.
RSA No.364 of 2022List after two weeks alongwith the connected appeal.
( Sushil Kukreja )
June 01, 2023 Judge
(VH)
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