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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of West Bengal - Subsection

Section 280(b) in West Bengal Municipal Corporation Act, 2006

(b)that the ground plan, elevation, section or specification would contravene any of the provisions of this Act or the rules, or the regulations, or the bye-laws, made thereunder, or of any other law for the time being in force: